Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Mizoram - Subsection Section 4(3) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (3)The headquarters of University shall be at Aizawl, Mizoram and it may have campuses or Regional Centres, Study Centres anywhere in Mizoram.
