Madhya Pradesh High Court
Homwati @ Omwati vs Sitaram Yadav on 4 March, 2024
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 4566 of 2023 (HOMWATI @ OMWATI AND OTHERS Vs SITARAM YADAV AND OTHERS) Dated : 04-03-2024 Shri P.S. Tomar - Advocate for appellants.
As prayed, by way of last indulgence, four weeks time is granted to pay the deficit Court fee.
List after four weeks.
(AMAR NATH (KESHARWANI)) JUDGE Biswal Signature Not Verified Signed by: SHIBA NARAYAN BISWAL Signing time: 3/5/2024 5:16:10 PM