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Bombay High Court

Arrow Engineering Limited vs Punit Jitendra Chande And Anr on 26 September, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                  Board Sr.No.:-901

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

ARBITRATION PETITION LODGING NO. 28309 OF 2022

 Arrow Engineering Limited                   ....PETITIONER
             V/S
 Chintan Tribhuvan Kapdi And Anr.          ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 28311 OF 2022 In ARBITRATION PETITION STAMP NO. 28303 OF 2022 Arrow Engineering Limited ....PETITIONER V/S Rasiklal Ranchhoddas Bhavsar And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28335 OF 2022 In ARBITRATION PETITION STAMP NO. 28329 OF 2022 Arrow Engineering Limited ....PETITIONER V/S Snehamuljibhai Patel ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28291 OF 2022 In ARBITRATION PETITION STAMP NO. 28286 OF 2022 Arrow Engineering Ltd. ....PETITIONER Page 1/4 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:49:05 ::: V/S Ritesh Muljibhai Patel ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28319 OF 2022 In ARBITRATION PETITION STAMP NO. 28296 OF 2022 Arrow Engineering Limited ....PETITIONER V/S Satish Amrutlal Shah And Anr. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28299 OF 2022 In ARBITRATION PETITION STAMP NO. 28289 OF 2022 Arrow Engineering Ltd ....PETITIONER V/S Vrajlata Chandrakant Shah And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28322 OF 2022 In ARBITRATION PETITION STAMP NO. 28315 OF 2022 Arrow Engineering Limited ....PETITIONER V/S Dinesh Jhaksaniya ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28294 OF 2022 In ARBITRATION PETITION STAMP NO. 28284 OF 2022 Page 2/4 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:49:05 ::: Arrow Engineering Limited ....PETITIONER V/S Punit Jitendra Chande And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28310 OF 2022 In ARBITRATION PETITION STAMP NO. 28300 OF 2022 Arrow Engineering Limited ....PETITIONER V/S Ami Parag Mehta And Anr. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28312 OF 2022 In ARBITRATION PETITION STAMP NO. 28305 OF 2022 Arrow Engineering Ltd. ....PETITIONER V/S Nikhil Amrutlal Rathod And Another ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28317 OF 2022 In ARBITRATION PETITION STAMP NO. 28309 OF 2022 Arrow Engineering Limited ....PETITIONER V/S Chintan Tribhuvan Kapdi And Anr. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28317 OF 2022 In ARBITRATION PETITION STAMP NO. 28309 OF 2022 Page 3/4 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:49:05 ::: Arrow Engineering Limited ....PETITIONER V/S Chintan Tribhuvan Kapdi And Anr. ....RESPONDENT Dr. Abhinav Chandrachud a/w Mr.Saurish Shetye i/b Mrs. Jacinta D'silva for Petitioner in ARBP(L)/28309/2022 Mr. Robin Jaisinghani and Jacinta D'silva, for Petitioner. Adv. Rohan Savant a/w Mukesh Gupta a/w Ashwini Patil a/w Asmita Yadav i/b Solicis Lex for Respondent.

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 26th September, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE ) Page 4/4 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 03:49:05 :::