Section 39 in The Statutes of the Punjabi University
39. Miscellaneous Provisions. - Except where otherwise expressly provided, nothing contained in the foregoing Statutes shall apply to :
(a)Part-time employees of the University;(b)Persons holding temporary or contractual appointments;(c)Research Scholars.The appointment and conditions of service, in the case of such persons shall be determined by the Syndicate.
