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State of Gujarat - Section

Section 70 in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

70. University to absorb staff of Colleges, Departments and Centres transferred to it.

(1)Notwithstanding anything contained in Section 69 the existing staff serving at the headquarters of the Saurashtra University at Bhavnagar and that serving in the Colleges, Departments and Centres, transferred to the University under Section 69 shall be taken over and employed by the University on the same terms and conditions of service as may be applicable to them immediately before the date of such taking over, with effect from such date as the State Government may by notification in the Official Gazette, specify and every person so taken over and employed shall be subject to the provisions of this Act, Statutes, Ordinances, Regulations and Rules made thereunder:Provided that the terms and conditions of service applicable immediately before the date of such taking over to any person so taken over, shall not be varied to his disadvantage except with the previous approval of the State Government.