Jharkhand High Court
State Of Jharkhand & Anr vs Navin Kumar Singh & Anr on 14 February, 2014
Author: D.N. Patel
Bench: D.N. Patel
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Civil Review No. 5 of 2010
The State of Jharkhand & others ...... Petitioners
Versus
Navin Kumar Singh & Another .... Respondents
CORAM: HON'BLE MR. JUSTICE D.N. PATEL
For the Petitioners : None
09/Dated: 14th February, 2014
1. When the matter is called out, counsel for the petitioners is absent. Neither the matter is mentioned nor anybody appeared on behalf of the petitioners.
2. Hence, the matter is dismissed for default.
(D.N. Patel, J) VK/