Supreme Court - Daily Orders
A.G. Perarivalan vs The State Of Tamil Nadu on 30 August, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.2 COURT NO.3 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CRL.) NO(S).
10039-10040/2016
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 06-03-2015
IN CRLOPSR NO. 4084/2015 AND CRLOP NO. 5073/2015 PASSED BY THE HIGH
COURT OF JUDICATURE AT MADRAS)
A.G. PERARIVALAN & ANR. PETITIONER(S)
VERSUS
THE STATE OF TAMIL NADU RESPONDENT(S)
(IA NO.73470/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 30-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Gopal Sankaranarayanan, Adv.
Mr. S. Gowthaman, AOR
For Respondent(s) Mr. P.K. Dey, Adv.
Mr. T.A. Khan, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter.
List the matters after two weeks.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.08.30 17:59:44 IST Reason: