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Madhya Pradesh High Court

Krishna Kumar Nagvanshi vs The State Of Madhya Pradesh on 4 July, 2025

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 WP-22538-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22538 of 2025 (KRISHNA KUMAR NAGVANSHI Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 04-07-2025 Shri Aman Pandey - Advocate for the petitioner. Shri Praveen Namdeo - Government Advocate for the State.

Heard on IA No.12382/2025, which is an application for amendment in the petition.

On due consideration, IA No.12382/2025 is allowed.

Let necessary amendment be carried out in the cause title during course of the day for which no formal application is required.

List on 08/07/2025 at 12:00 noon.

(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 04-07- 2025 18:14:10