Section 2(b) in THE KERALA MUNICIPALITY (AMENDMENT) ACT, 2020
(b)in clause (b),— (i) in sub-clause (i), for the words “fifty five”, the words “fifty six” shall be substituted;(ii)in sub-clause (ii), for the words “fifty five”, the words “fifty six” and for the words “one hundred”, the words “one hundred and one” shall be substituted.
