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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Madhya Pradesh - Subsection

Section 107(2) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(2)Where a member of the service is granted any leave under the leave rules which goes beyond the date which he must compulsorily retire, the grant of such leave shall automatically carry with it the extension of service for the period of such leave.