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Union of India - Section

Section 35 in Finance Act, 2020

35. Amendment of section 8.

- IA. - In section 80-IA of the Income-tax Act, in sub-section (7), for the words "and the assessee furnishes, along with his return of income", the words, figures and letters "before the specified date referred to in section 44AB and the assessee furnishes by that date" shall be substituted.