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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(n) in Dr. Babasaheb Ambedkar Open University Act, 1994

(n)provision for reservation of adequate number of posts of teachers, officers, and other employees of the University for the members of the Schedule Castes and Schedule Tribes;