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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Dakshina Bharat Hindi Prachar Sabha Act, 1964

(2)it shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
1.6.1964 : vide notification No. S.O. 1898, dated 30.5.1964, Gazette of India Extraordinary, Part II. Section 3(ii), p.429.