Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Madhya Pradesh - Subsection Section 33(2) in Madhya Pradesh Farmers' Organisation Election Rules, 1999 (2)Every such person, shall before being supplied with a tendered ballot paper, sign his name against entry relating to him in a list in Form 13.
