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Union of India - Section

Section 50 in The Insurance Act, 1938

50. Notice of options available to the assured on the lapsing of a policy

An insurer shall,before the expiry of three months from the date on which the premiums in respect of a policy of life insurance were payable but not paid, give notice to the policy-holder informing hi m of the options available to hi munless these are set forth in the policy.