Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(xvi) in Pilikula Development Authority Act, 2018

(xvi)to encourage people to participate in interactive sessions in understanding issues concerning environment, biodiversity, water conservation, organic farming etc for building up their confidence and improving their economic level;