Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 86 in The M.P. Bhumi Vikas Rules, 1984

86. Building Services.

- The planning design, and installations, electrical installation, air-conditioning and heating work, shall be carried out in accordance with Part VIII "Building Services", Section 2 "Electrical installation", Section 3-"Air-conditioning and Heating" of the Code as revised from time to time.