Punjab-Haryana High Court
Mansa Ram vs Gian Kaur And Ors on 9 July, 2019
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRR No.688 of 2004
Date of decision: 9th July, 2019
Mansa Ram
... Petitioner
Versus
Gian Kaur & others
... Respondents
CORAM: HON'BLE MR. JUSTICE FATEH DEEP SINGH
Present: Mr. Gurveer Sidhu, Advocate as Amicus Curiae
for the petitioner.
Mr. Jasraj Singh, Advocate for the respondents.
FATEH DEEP SINGH, J.
For orders, see detailed order of even date passed by this Court in CRA-S No.2136-SB of 2003 titled as 'Jasbir Singh vs. State of Punjab'.
(FATEH DEEP SINGH) JUDGE July 9, 2019 rps Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 20-10-2019 10:19:18 :::