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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(2) in Assam Panchayat Act, 1994

(2)Irrigation, ground water resources and watershed development. - (i) construction, renovation, maintenance of minor irrigation works and lift irrigation;
(ii)providing for the timely and equitable distribution and full use of water under irrigation schemes under the control of the Zilla Parishad;
(iii)development of ground water resources;
(iv)installation of pump sets;
(v)watershed development programme