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Delhi High Court - Orders

Naresh Gulati & Ors vs State (Nc Delhi) & Anr on 16 March, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~15
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 1002/2019
                                 NARESH GULATI & ORS                                        ..... Petitioners
                                                    Through:       None.

                                                    versus

                                 STATE (NC DELHI) & ANR                                    ..... Respondents
                                                    Through:       Mr. Manoj Pant, APP for the State.

                                 CORAM:
                                 HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                    ORDER

% 16.03.2023

1. No one appeared on behalf of petitioners on first call.

2. No one appeared on behalf of the petitioners on second call as well.

3. It appears that the petitioners are not interested to pursue the matter any further.

4. Accordingly, the present petition is dismissed for non-prosecution.

5. The order be uploaded on the website forthwith SWARANA KANTA SHARMA, J MARCH 16, 2023/kss Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:20.03.2023 18:05:33