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[Cites 0, Cited by 0] [Section 295(1)] [Section 295] [Entire Act]

State of Jharkhand - Subsection

Section 295(1)(a) in Jharkhand Municipal Act, 2011

(a)any land together with structure including building, if any, standing thereon for the purpose of opening, widening, extending or otherwise improving any public street, parking or transportation terminal, square, park or garden or of making a new one or for enforcing the regular line of street,