Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 56 in THE ADMINISTRATOR GENERAL’S ACT, 1913 56. Order of Court to be equivalent to decree.– Any order made under this Act by any Court shall have the same effect as a decree.
