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State of Haryana - Section

Section 1 in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

1. Short title and extent.

(1)This Act may be called the Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963.
(2)It extends to the Whole of the State of [Haryana] [Substituted by Haryana Adaptation of Laws Order, 1968.].