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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(d) in The Orissa Glanders and Farcy Rules, 1941

(d)If the floor is of mud or brick it shall be dug up to a depth of at least eight inches and if urine has percolated to greater depth, to that depth and fresh material should be laid down;