Section 25(2)(f) in The Seeds Act, 1966

[Cites 0, Cited by 2] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(f) in The Seeds Act, 1966

(f)the form of application for the grant of a certificate under section 9, the particulars, it may contain, the fees which should accompany it, the form of the certificate and the conditions subject to which the certificate may be granted;

(ff)[ the standards to which seeds should conform;] [Inserted by Act 55 of 1972, Section 5 (w.e.f. 16.1.1973).]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 25(2)(f) in The Seeds Act, 1966