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Union of India - Section

Section 44J in The Prevention of Food Adulteration Rules, 1955

44J. [ Product not to contain any substances which may be injurious to health. [Inserted by G.S.R. 491(E), dated 21st August, 2006 and read with corrigendum G.S.R. 70(E), dated 5th February, 2008, G.S.R. 383(E), dated 16th May, 2008 (w.e.f. 20-8-2007).]

- Tobacco and nicotine shall not be used as ingredients in any food products.]