National Green Tribunal
Samir Mehta vs Union Of India on 31 October, 2017
Author: Swatanter Kumar
Bench: Swatanter Kumar
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Original Application No. 24 of 2011
(Civil Appeal No. 10312/2016)
And
Execution Application No. 34/2016
(M.A. No. 1031/2017)
In
Original Application No. 24 of 2011
And
Original Application No. 84 of 2017
(Earlier O.A. No. 24 of 2011)
And
Original Application No. 571 of 2016
(Earlier O.A. No. 24 of 2011)
IN THE MATTER OF:
Samir Mehta Vs. Union of India & Ors.
And
Samir Mehta Vs. Union of India & Ors.
And
Samir Mehta Vs. Union of India & Ors.
And
Samir Mehta Vs. Union of India & Ors.
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
Present: Applicant: Mr. Raj Panjwani, Sr. Adv. with Mr. Rahul
Choudhary and Mr. Utkarsh Jain, Advs
Respondent No. 1 : Ms. Panchajanya Batra Singh, adv. for MoEF &
CC Mr. Gautam Singh and Mr. Rudreshwar Singh, Advs. for Bihar SPCB Mr. Pradeep Misra and Mr. Daleep Dhyani, Advs. for UPPCB Mr. Shiv Mangal Sharma, AAG, Mr. Santosh Rajpal and Mr. Adhiraj Singh, Advs. for RSPCB Mr. A.K. Prasad, and Mr. Shashank Saxena, Advs. for Coast Guard of India Mr. Tarunvir Singh Khehar & Ms. Guneet Khehar, Advs Mr. Amit Tiwar, State of UP Mr. Anil Grover, AAG Haryana with Mr. Rahul Khurana, Adv. and Mr. Sandeep Yadav, Adv. for Haryana State Pollution Control Board Mr. Mukta Dutta, Mr. Priyanka Mangal and Mr. J.D. Baruah, for R-08 Mr. Attin Shankar Rastogi and Mr. Prateek Yadav, Advs. for Ministry of Environment, Forest and Climate Change Mr. Anil Srivastava, Mr. Rituraj Biswas and Ms. Sujaya Bardhan, Advs. for State of Arunachal Pradesh Mr. Rajkumar & Ms. Alpana Poddar, Adv. and Ms. Preeti, LA, Central Pollution Control Board Mr. V. K. Shukla and Mr. Vijay Laxmi, Adv for State of M.P. Mr. Abhay Pratap Singh and Mr. Vipin Nair, Advs.
Ms. Puja Kalra, Adv for South and North MCDs Mr. Aruna Mathur, Mr. Avneesh Arputham and Ms. Anuradha Arputham and Mr. Amit Arora, Advs. for State of Sikkim Mr. Raj Kumar, Adv. with Mr. Bhupender Kumar, LA, CPCB Mr. Sanjeev Ralli, Adv. with Mr. Dinesh Jindal, LO for DPCC 1 Mr. B.V. Niren and Mr. Vinayak Gupta Adv. for MHA Mr. Mukesh Verma Adv.
Ms. K. Enatoli Sema, Adv. and Mr. Amith.J,Adv for Nagaland Pollution Control Board Mr. Jogy Scaria Mrs Beena Virlor, Ms. Miranda Solaman & Mr. Reeghan Adv for State of Kerala & Keralaf State PCB Mr. Rahul Pratap, Adv. for MoEF Mr. Gopal Singh and Mr. Rituraj Biswas, Advs. for State of Tripura & TSPCB Mr. Devraj Ashok, Adv. for State of Karnataka Mr. K. V. Jagdishvaran, Ms. G. Indira and Mr. Bhupesh Narula, Advs for Andaman & Nicobar Island Mr. Nishe Rajen Shonker, Adv. for State of Kerala Mr. Avijit Roy, Adv. for Assam Pollution Control Board Ms. Yogmaya Agnihotri & Ms. Prity, Advs. for CECB Mr. A.K. Panda and Mr. M. Paikaray, Advs. Odisha PCB Mr. R. Rakesh Sharma and Mr. V. Mowli, Adv. for State of TN & TNPCB Mr. Shubham Bhalla, Advs for Chandigarh Administation Mr. Amit Agarwal and Ms. Asha N. Basu, Advs. for West Bengal Pollution Control Board Mr. Shuvodeep Roy and Mr. Sayooj Mahondas M, State of Assam Mr. Jayesh Gaurav, Adv. for JSPCB Ms. Priyanka Sinha, Adv for Jharakhand Mr. Ravindra Kumar, Adv. for NOIDA Mr. Pradeep Mishra and Mr. Daleep Kr. Dhyani, Advs. for UPPCB Mr. Abhimanyu Garg and Ms. Preety Makkar, Adv. for UT of Puducherry Mr. Dinesh Jindal, LO for DPCC Mr. Rajul Shrivastav, Adv. for MPPCB Mr. Mukesh Verma, Adv for MPCB and UPCB. Mrs. D. Bharathi Reddy, Adv. for State of Uttarakhand Date and Orders of the Tribunal Remarks Item No. 01 to 04 The Learned Counsel appearing for the non- October Applicants may file their response to the Application 31, 2017 within one week from today, by way of last opportunity. sn List these matters for final hearing on 13th November, 2017.
..........................................,CP (Swatanter Kumar) ..........................................,JM (Dr. Jawad Rahim) ..........................................,EM (Bikram Singh Sajwan) 2