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State of Uttarakhand - Section

Section 20 in Uttarakhand Annual Transfer for Public Servants Act, 2017

20. Incentive to be given on posting in remote areas.

- In case of posting in remote areas employee shall be allowed following benefits as incentive, namely-
(a)In case, any employee posted in any remote work place situated on more than 7000 feet height, then one year service shall be considered equivalent to two year service in accessible place.
(b)In case, any employee posted in any remote work place situated on less than 7000 feet height, then one year service shall be considered equivalent to one year three months service in accessible place.