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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(ii) in Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002

(ii)any psychiatric hospital or psychiatric nursing home established or maintained under the Mental Health Act, 1987 (Central Act 14 of 1987).