Madhya Pradesh High Court
Nitesh vs The State Of Madhya Pradesh on 1 February, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 58070 of 2021 (NITESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 01-02-2023 Parties through their counsel.
Due to paucity of time, the matter could not be taken up. List after a week.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 01-Feb-23 5:55:55 PM