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Calcutta High Court (Appellete Side)

Jai Ambey Metals Private Limited & Anr vs West Bengal Electricity Regulatory ... on 9 November, 2021

Author: Shivakant Prasad

Bench: Shivakant Prasad

   14.
9.11.2021

S.D. WPA 15432 of 2021 Jai Ambey Metals Private Limited & Anr.

Vs. West Bengal Electricity Regulatory Commission & Ors.

Mr. Surojit Nath Mitra, Sr. Adv., Mr. Tanmoy Chakraborty Mr. Siddhartha Shroff ....for the Writ petitioners.

Mr. Joydip Kar Mr. Prasun Banerjee Mr. Deepak Agarwal ...For the DVC.

As prayed on behalf of the learned Advocate for the petitioner, list the matter in the next week.

(Shivakant Prasad, J.)