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State of Puducherry - Section

Section 35 in Puducherry School Education Act, 1987

35. Furnishing of returns, etc.

- Every educational agency shall, within such time or within such extended time as may be fixed, by the appropriate authority in this behalf, furnish to that authority such returns, statistics and other information as the appropriate authority may, from time to time, require.CHAPTER - IX General Provisions Regarding Appeal and Revision