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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(5)(a) in The Gujarat Value Added Tax Act, 2003

(a)has failed to file three consecutive returns [***] [The words 'within the time prescribed' were deleted by Gujarat Act, 6 of 2006 Section 15(2)(a)] under this Act;