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Chattisgarh High Court

M.S Jagdalpur Motors vs Union Of India 89 Wps/1619/2011 Ajanti ... on 15 January, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                       WPT No. 230 of 2018

     M/s Jadgalpur Motors Versus Union of India & Others




15/01/2019         Shri Rahul Tamaskar, counsel for the petitioner.
                   Shri Manish Sharma, counsel for respondent

No.4. He prays for and is allowed 6 weeks' time to file return.

The name of Shri Manish Sharma, Advocate be published in the cause list as counsel for respondent No.4 on all further dates of hearing.

Sd/-

Judge (Prashant Kumar Mishra) Barve