Chattisgarh High Court
M.S Jagdalpur Motors vs Union Of India 89 Wps/1619/2011 Ajanti ... on 15 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 230 of 2018
M/s Jadgalpur Motors Versus Union of India & Others
15/01/2019 Shri Rahul Tamaskar, counsel for the petitioner.
Shri Manish Sharma, counsel for respondent
No.4. He prays for and is allowed 6 weeks' time to file return.
The name of Shri Manish Sharma, Advocate be published in the cause list as counsel for respondent No.4 on all further dates of hearing.
Sd/-
Judge (Prashant Kumar Mishra) Barve