Section 2(z) in The SreeNarayanaGuru Open University Act, 2021
(z)“Syndicate” means the Syndicate of the University constituted under section 25;(za)“teacher” means a person appointed or approved by the University for imparting instructions or guiding research to a student;(zb)“University” means the SreeNarayanaGuru Open University established and incorporated under section 3;(zc)“University Fund” means the SreeNarayanaGuru Open University Fund constituted under section 56;(zd)“Vice-Chancellor” means the Vice-Chancellor of the University.
