Allahabad High Court
Sudesh Kumar vs Union Of India And 4 Others on 9 May, 2023
Author: Saral Srivastava
Bench: Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:100053 Court No. - 37 Case :- WRIT - A No. - 5303 of 2023 Petitioner :- Sudesh Kumar Respondent :- Union Of India And 4 Others Counsel for Petitioner :- Bhola Nath Yadav,Priyavrat Tripathi Counsel for Respondent :- A.S.G.I.,C.S.C.,Dinesh Kumar Misra Hon'ble Saral Srivastava,J.
Sri Priyavrat Tripathi, learned counsel for the petitioner submits that petitioner does not want to press the writ petition, and prays that the same may be dismissed as not pressed.
Accordingly, writ petition is dismissed as not pressed.
Order Date :- 9.5.2023 Sattyarth