Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(e) in Agreement Between the Republic of India and Republic of Kazakhstan on Transfer of Sentenced Persons (e)The Receiving State undertakes not to substitute an imprisonment for a financial penalty (Compounding the offence).
