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State of Punjab - Section

Section 44 in Punjab Urban Planning and Development Building Rules, 2018

44. Integration of environmental conditions for building plan approval.

- The competent authority shall adhere to the objective and monitorable environment conditions as given in the policy notified vide notification no. S.O 3999(E), dated the 9th December, 2016 by the Government of India, Ministry of Environment, Forest and Climate Change, as amended from time to time, regarding construction of building as per the size specified in Annexure 14.