Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2)(c) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(c)recover, wholly or partly, cost of the concurrent audit, referred to in clause (a) as public demand.