Calcutta High Court
Harsh Vardhan Lodha & Ors vs Ajay Kumar Newar & Ors on 24 July, 2020
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
GA No.1735 of 2019
GA No.1845 of 2019
With
GA No.1761 of 2019
GA No.1786 of 2019
GA No.2007 of 2019
TS No.6 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
In the Goods of:
PRIYAMVADA DEVI BIRLA (DECEASED)
-And-
HARSH VARDHAN LODHA & ORS.
Versus
AJAY KUMAR NEWAR & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : July 24, 2020. (Through Video Conference) Appearance:
Mr. Anindya Kumar Mitra, Sr. Adv. Mr. Jayanta Kumar Mitra, Sr. Adv.
Mr. P.s. Sengupta, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Sarbopriya Mukherjee, Adv. Mr. Soumya Ray Choudhury, Adv.
Mr. Deepan Sarkar, Adv.
Ms. Atashi Ghosh, Adv.
Mr. Shaunak Mitra, Adv.
Mr. Sanjiv Kumar Trivedi, Adv.
...for the plaintiff.
Mr. S.K. Kapoor, Sr. Adv. Ms. Vineeta Meharia, Adv.2
Mr. Anuj Singh, Adv.
Mr. Pratik Mukhopadhyay, Adv. Ms. Vaibhabi Pandey, Adv. ...for the defendant no.1(b).
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Aakash Bajaj, Adv.
...for the defendant no.1(c).
Mr. K.V. Vishwanathan, Sr. Adv. Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Swarnendu Ghosh, Adv. Mr. Venkatraman R. Adv.
...for the defendant no.1(d).
Mr. Hirak Kumar Mitra, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.
Mr. Malay Seal, Adv.
Mr. Debdutta Sen, Adv.
...for the defendant no.2.
Mr. Kapil Sibal, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
Mr. Mahesh Agarwal, Adv. Mr. D.N. Sharma, Adv.
Mr. Koushik Chowdhury, Adv. ...for the defendant no.3(a).
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Deepak Joshi, Adv.
Mr. akashh Lamba, Adv.
Mr. Kunal Mimani, Adv.
Ms. S. Baweja, Adv.
Mr. S. Pundora, Adv.
Mr. Sakya Sen, Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Birla Corporation Limited.
Mr. Kalyan Kumar Bandopahdyay, Sr. Adv.
Mr. Amitesh Banerjee, Sr. Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Vindhya Telilinks Ltd.3
Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roychowdhury, Adv.
Mr. Anubhav Sinha, Adv.
Mr. Satyaki Mukherjee, Adv. Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Birla Cable Ltd.
Mr. Joy Saha, Sr. Adv.
Mr. Yash Vardhan Deora, Adv. Ms. Asmita Raychaudhuri, Adv. ...for the Administrators.
The Court : Heard Mr. Kapoor, learned Senior Counsel for the defendant no.1(b). Owing to paucity of time, further hearing of the matter is adjourned.
Because of pandemic situation, as the next date of hearing is not circulated much in advance from the office of The Hon'ble The Chief Justice, it is not possible to fix the next date of hearing now.
However, next date of hearing of the matter will be circulated in the official website of this Court. The Parties are requested to follow accordingly.
(SAHIDULLAH MUNSHI, J.) A/s.