Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

M/S Superlite Acc Blocks Industry vs The State Of Assam And 12 Ors on 7 January, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                  Page No.# 1/10

GAHC010152282021




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4901/2021

         M/S SUPERLITE ACC BLOCKS INDUSTRY
         A REGD. PARTNERSHIP FIRM HAVING ITS OFFICE AT SHANTI SADAN,
         ALOK PRESS BYE LANE, NARAYAN NAGAR, KUMARPARA, GHY-09 WITH
         ITS FACTORY/INDUSTRIAL SHED AT VILL- SARUTARI, SONAPUR,
         KAMRUP (M), REP. BY ITS PARTNER, SHRI MUKUL S. LAMARE, AGE 52
         YEARS, S/O- JITEN SAHU, R/O- S.K. TOWAR, NEAR N.E. TV, A.K. AZAD
         ROAD, REHABARI, P.S. PALTANBAZAR, GHY-08, DIST.- KAMRUP (M),
         ASSAM



         VERSUS

         THE STATE OF ASSAM AND 12 ORS
         REP. BY COMM. AND SECY., REVENUE AND DISASTER MANAGEMENT
         DEPTT., DISPUR, GHY

         2:THE DY. COMMISSIONER
          KAMRUP (M) DISTRICT
          GHY-01 (LAND SETTLEMENT BRANCH)

         3:THE ADDL. DY. COMMISSIONER
          KAMRUP (M) DISTRICT
          GHY-01 (LAND SETTLEMENT BRANCH)

         4:THE CIRCLE OFFICER
          SONAPUR REVENUE CIRCLE
          SONAPUR
          KAMRUP (M)
         ASSAM- 782402

         5:SOBITA RONGPHARPI
          D/O- KARDOM KE AAPI
         W/O- SRI AJAY MAHATO
                                                              Page No.# 2/10

R/O- VILL- SARUTARI
P.S. SONAPUR
DIST.- KAMRUP (M)

6:DEPTT. OF INDUSTRY AND COMMERCE
 GOVT. OF ASSAM
 DISPUR
 GHY-5
 REP. BY ITS COMM. AND SECY.

7:DISTRICT INDUSTRIES AND COMMERCE CENTER (DIC)
 KAMRUP
 BAMUNIMAIDAM
 GHY-21
 REP. BY ITS GENERAL MANAGER

8:ASSAM POWER DISTRIBUTION COMPANY LTD. (APDCL)
 BIJULEE BHAWAN
 5TH FLOOR
 PALTANBAZAR
 GHY-01
 REP. BY THE CHIEF GENERAL MANAGER (D)
APDCL (LAR)

9:MINISTRY OF COMMERCE AND INDUSTRY
 GOVT. OF INDIA
 NEW DELHI- 110001 REP. BY ITS SECY. TO THE GOVT. OF INDIA

10:NORTH EASTERN DEVELOPMENT FINANCIAL INSTITUTTION (NEDFI)
 HAVING ITS OFFICE AT SANKET VIHAR
 SORUMOTORIA
 G.S.ROAD
 GHY-06
ASSAM
 REP. BY ITS GENERAL MANAGER

11:PUNJAB NATIONAL BANK
A NATIONALIZED BANK REP. BY ITS CHIEF GENERAL MANAGER
 FANCY BAZAR BRANCH
 LIC BUILDING
 S.S.ROAD
 GHY-01

12:CHIEF INSPECTOR OF FACTORIES
ASSAM
 NEAR NPS INTERNATIONAL SCHOOL LANE
 BETKUCHI
 LALUNG GAON
                                                                        Page No.# 3/10

             LOKHRA
             GHY
             ASSAM

            13:POLLUTION CONTROL BOARD.
            ASSA

Advocate for the Petitioner   : MR. K N CHOUDHURY, MS G Gayan,MR. N BHARALI

Advocate for the Respondent : SC, APDCL, MR A CHOWDHURY (R5),MR. S BORA (R-10),MR. S
DUTTA (R-11,MR S DUTTA (R-11,MR N M DEKA,MR. N N B CHOUDHURY,MR P K BASU,MR.
N SARKAR,FOR CAVEATOR,GA, ASSAM,SC, PNB,ASSTT.S.G.I.,SC, REVENUE,SC,
INDUSTRIES AND COMMERCE




             Linked Case : I.A.(Civil)/1181/2023

            M/S SUPERLITE ACC BLOCKS INDUSTRY
            A REGD. PARTNERSHIP FIRM HAVING ITS OFFICE AT SHANTI SADAN
            ALOK PRESS BYE LANE
            NARAYAN NAGAR
            KUMARPARA
            GHY-09 WITH ITS FACTORY/INDUSTRIAL SHED AT VILL- SARUTARI
            SONAPUR
            KAMRUP (M)
            REP. BY ITS PARTNER
            SHRI MUKUL S. LAMARE
            AGE 52 YEARS
            S/O- JITEN SAHU
            R/O- S.K. TOWAR
            NEAR N.E. TV
            A.K. AZAD ROAD
            REHABARI
            P.S. PALTANBAZAR
            GHY-08
            DIST.- KAMRUP (M)
            ASSAM


             VERSUS

            THE STATE OF ASSAM AND 12 ORS
            REP. BY COMMISSIONER AND SECRETARY
            REVENUE AND DISASTER MANAGEMENT DEPARTMENT
                                                             Page No.# 4/10

DISPUR
GUWAHATI

2:THE DY. COMMISSIONER
KAMRUP (M) DISTRICT
 GHY-01 (LAND SETTLEMENT BRANCH)

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY-01 (LAND SETTLEMENT BRANCH)

4:THE CIRCLE OFFICER
SONAPUR REVENUE CIRCLE
SONAPUR
KAMRUP (M)
ASSAM- 782402

5:SOBITA RONGPHARPI
D/O- KARDOM KE AAPI
W/O- SRI AJAY MAHATO
R/O- VILL- SARUTARI
P.S. SONAPUR
DIST.- KAMRUP (M)

6:DEPTT. OF INDUSTRY AND COMMERCE
GOVT. OF ASSAM
DISPUR
GHY-5
REP. BY ITS COMM. AND SECY.

7:DISTRICT INDUSTRIES AND COMMERCE CENTER (DIC)
KAMRUP
BAMUNIMAIDAM
GHY-21
REP. BY ITS GENERAL MANAGER

8:ASSAM POWER DISTRIBUTION COMPANY LTD. (APDCL)
BIJULEE BHAWAN
5TH FLOOR
PALTANBAZAR
GHY-01
REP. BY THE CHIEF GENERAL MANAGER (D)
APDCL (LAR)

9:MINISTRY OF COMMERCE AND INDUSTRY
GOVT. OF INDIA
NEW DELHI- 110001 REP. BY ITS SECY. TO THE GOVT. OF INDIA
                                                     Page No.# 5/10

10:NORTH EASTERN DEVELOPMENT FINANCIAL INSTITUTTION (NEDFI)
HAVING ITS OFFICE AT SANKET VIHAR
SORUMOTORIA
G.S.ROAD
GHY-06
ASSAM
REP. BY ITS GENERAL MANAGER

11:PUNJAB NATIONAL BANK
A NATIONALIZED BANK REP. BY ITS CHIEF GENERAL MANAGER
FANCY BAZAR BRANCH
LIC BUILDING
S.S.ROAD
GHY-01

12:CHIEF INSPECTOR OF FACTORIES
ASSAM
NEAR NPS INTERNATIONAL SCHOOL LANE
BETKUCHI
LALUNG GAON
LOKHRA
GHY
ASSAM

13:THE POLLUTION CONTROL BOARD OF ASSAM

ANURADHA CINEMA COMPLEX
MRD ROAD
BAMUNIMAIDAM
GUWAHATI-781021
REPRESENTED BY ITS CHAIRMAN.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
APDCL appearing for THE STATE OF ASSAM AND 12 ORS



Linked Case : I.A.(Civil)/2345/2021

SMTI. SOBITA RONGPHARPI
D/O-LATE KARDOM KE AAPI @ KARDOM KROPI
R/O- VILL- SARUTARI
P.S. SONAPUR
DIST.- KAMRUP (M)
ASSAM
PIN-793101
                                           Page No.# 6/10


VERSUS

M/S SUPERLITE ACC BLOCKS AND 11 ORS.
HAVING ITS REGD. OFFICE AT SHANTI SADAN
ALOK PRESS BYE LANE
NARAYAN NAGAR
KUMARPARA
BHARALUMUKH
GHY-09 REP. BY ITS PARTNER
SHRI MUKUL S. LAMARE
AGE 52 YEARS
S/O- JITEN SAHU
R/O- S.K. TOWAR
NEAR N.E. T.V
A.K. AZAD ROAD
REHABARI
P.S. PALTANBAZAR
GHY-08
DIST.- KAMRUP (M)
ASSAM

2:THE STATE OF ASSAM
REP. BY COMM. AND SECY.
 REVENUE AND DISASTER MANAGEMENT DEPTT.
 DISPUR
 GHY

3:THE DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY-01 (LAND SETTLEMENT BRANCH)

4:THE ADDL. DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY-01 (LAND SETTLEMENT BRANCH)

5:THE CIRCLE OFFICER
SONAPUR REVENUE CIRCLE
SONAPUR
KAMRUP (M)
ASSAM- 782402

6:DEPTT. OF INDUSTRY AND COMMERCE
GOVT. OF ASSAM
DISPUR
GHY-5
REP. BY ITS COMM. AND SECY.
                                                              Page No.# 7/10

7:DISTRICT INDUSTRIES AND COMMERCE CENTER (DIC)
KAMRUP
BAMUNIMAIDAM
GHY-21
REP. BY ITS GENERAL MANAGER

8:ASSAM POWER DISTRIBUTION COMPANY LTD. (APDCL)
BIJULEE BHAWAN
5TH FLOOR
PALTANBAZAR
GHY-01
REP. BY THE CHIEF GENERAL MANAGER (D)
APDCL (LAR)

9:MINISTRY OF COMMERCE AND INDUSTRY
GOVT. OF INDIA
NEW DELHI- 110001 REP. BY ITS SECY. TO THE GOVT. OF INDIA

10:NORTH EASTERN DEVELOPMENT FINANCIAL INSTITUTTION (NEDFI)
HAVING ITS OFFICE AT SANKET VIHAR
SORUMOTORIA
G.S.ROAD
GHY-06
ASSAM
REP. BY ITS GENERAL MANAGER

11:PUNJAB NATIONAL BANK
A NATIONALIZED BANK REP. BY ITS CHIEF GENERAL MANAGER
FANCY BAZAR BRANCH
LIC BUILDING
S.S.ROAD
GHY-01

12:CHIEF INSPECTOR OF FACTORIES
ASSAM
NEAR NPS INTERNATIONAL SCHOOL LANE
BETKUCHI
LALUNG GAON
LOKHRA
GHY
ASSAM
------------
Advocate for : MR. N N B CHOUDHURY
Advocate for : MS G Gayan appearing for M/S SUPERLITE ACC BLOCKS AND 11
ORS.
                                           Page No.# 8/10

Linked Case : I.A.(Civil)/2344/2021

SMTI SOBITA RONGPHARPI
D/O-LATE KARDOM KE AAPI @ KARDOM KROPI
R/O- VILL- SARUTARI
P.S. SONAPUR
DIST.- KAMRUP (M)
ASSAM
PIN-793101


VERSUS

M/S SUPERLITE ACC BLOCKS AND 11 ORS.
HAVING ITS REGD. OFFICE AT SHANTI SADAN
ALOK PRESS BYE LANE
NARAYAN NAGAR
KUMARPARA
BHARALUMUKH
GHY-09 REP. BY ITS PARTNER
SHRI MUKUL S. LAMARE
AGE 52 YEARS
S/O- JITEN SAHU
R/O- S.K. TOWAR
NEAR N.E. T.V
A.K. AZAD ROAD
REHABARI
P.S. PALTANBAZAR
GHY-08
DIST.- KAMRUP (M)
ASSAM

2:THE STATE OF ASSAM
REP. BY COMM. AND SECY.
 REVENUE AND DISASTER MANAGEMENT DEPTT.
 DISPUR
 GHY

3:THE DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY-01 (LAND SETTLEMENT BRANCH)

4:THE ADDL. DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY-01 (LAND SETTLEMENT BRANCH)

5:THE CIRCLE OFFICER
SONAPUR REVENUE CIRCLE
                                                             Page No.# 9/10

SONAPUR
KAMRUP (M)
ASSAM- 782402

6:DEPTT. OF INDUSTRY AND COMMERCE
GOVT. OF ASSAM
DISPUR
GHY-5
REP. BY ITS COMM. AND SECY.

7:DISTRICT INDUSTRIES AND COMMERCE CENTER (DIC)
KAMRUP
BAMUNIMAIDAM
GHY-21
REP. BY ITS GENERAL MANAGER

8:ASSAM POWER DISTRIBUTION COMPANY LTD. (APDCL)
BIJULEE BHAWAN
5TH FLOOR
PALTANBAZAR
GHY-01
REP. BY THE CHIEF GENERAL MANAGER (D)
APDCL (LAR)

9:MINISTRY OF COMMERCE AND INDUSTRY
GOVT. OF INDIA
NEW DELHI- 110001 REP. BY ITS SECY. TO THE GOVT. OF INDIA

10:NORTH EASTERN DEVELOPMENT FINANCIAL INSTITUTTION (NEDFI)
HAVING ITS OFFICE AT SANKET VIHAR
SORUMOTORIA
G.S.ROAD
GHY-06
ASSAM
REP. BY ITS GENERAL MANAGER

11:PUNJAB NATIONAL BANK
A NATIONALIZED BANK REP. BY ITS CHIEF GENERAL MANAGER
FANCY BAZAR BRANCH
LIC BUILDING
S.S.ROAD
GHY-01

12:CHIEF INSPECTOR OF FACTORIES
ASSAM
NEAR NPS INTERNATIONAL SCHOOL LANE
BETKUCHI
LALUNG GAON
                                                                          Page No.# 10/10

             LOKHRA
             GHY
            ASSAM
             ------------
            For the Petitioner(s)        : Mr. K. N. Choudhury, Sr. Advocate
                                         : Mr. N. Gautam, Advocate

            For the Respondent(s)       : Mr. A. Chowdhury, Sr. Advocate
                                         : Mr. N. N. B Choudhury, Advocate
                                        : Ms. N. Bordoloi, SC, Revenue
                                        : Mr. N. Sarkar, Advocate




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                      ORDER

Date : 07.01.2025 The Petitioner as well as Ms. Geetanjali Gayan, the learned counsel are directed to produce the original copy of the document enclosed as Annexure-XVI to the writ petition.

2. List this matter again on 09.01.2025 at the top of the list showing as part-heard.

JUDGE Comparing Assistant