Section 5 in The Sir Jamsetjee Jejeebhoy Baronetcy Act, 1915
5. Government Promissory Notes of a certain nominal value vested in Trustees.-
Immediately from and after the passing of this Act, the said Promissory Notes of the Government of India, of the nominal value of rupees twenty-two lakhs, fifty-four thousand and four hundred, shall vest in the Corporation who shall hold the same upon the trusts, and for the purposes, and with the powers, hereinafter expressed of and concerning the same, that is to say:
