Madras High Court
Balaji vs The District Collector on 3 July, 2025
W.P. No.13579 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03.07.2025
CORAM :
THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE SUNDER MOHAN
W.P.No.13579 of 2025
Balaji
S/o. Sankar,
Door No. 7 North Street,
Murukambadi Post and Village
Vanapuram Taluk,
Kallakuruchi District
Petitioner
Vs
1. The District Collector
The District Collectorate Office,
Kallakuruchi District
2. The Revenue Divisional Officer
The Revenue Divisional Office,
Kallakuruchi District
3. The Tahsildar
Tahsildar Office,
Vanapuram Taluk,
Kallakuruchi District
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W.P. No.13579 of 2025
4. The Block Development Officer
Block Development Office,
Vanapuram Taluk,
Kallakuruchi District
5. The Junior Engineer
Block Development Office,
Vanapuram Taluk,
Kallakuruchi District
6. The Assistant Executive Engineer
Thirukovilur Taluk,
Kallakuruchi District
7. The Village Administrative Officer
Murukkambadi
Vanapuram Taluk,
Kallakuruchi District – 605754.
8. The Secretary
Murukambadi Village,
Vanapuram Taluk,
Kallakuruchi District
9. Sumathi
W/o. Rajendran,
Murukambadi Village,
Vanapuram Taluk,
Kallakuruchi District
10. Rajendran
Murukambadi Village,
Vanapuram Taluk,
Kallakuruchi District
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W.P. No.13579 of 2025
Respondents
Prayer: Petition filed under Article 226 of the Constitution of India seeking
issuance of a writ of mandamus directing respondents 1 to 7 to take
necessary action on petitioner's representation dated 23.01.2025 and to
remove Seva Center situated at Muruganpadi Village, Vanapuram Taluk,
Kallakuruchi Distirct in Survey No. 67/1 in tank bunds as encroachments
made by respondent Nos.8 to 10 on water bodies.
For Petitioner: Mr.K.Gangadaran
For Respondents: Mr.V.Veeramani
Government Advocate
for respondent Nos.1 to 7
ORDER
(Order of the Court was made by the Hon'ble Chief Justice) Petition is bereft of any particulars. Counsel is also unable to explain.
2. Petition is dismissed. There shall be no order as to costs.
(K.R.SHRIRAM, CJ.) (SUNDER MOHAN, J.)
03.07.2025
Index : Yes/No
Neutral Citation : Yes/No
sasi
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W.P. No.13579 of 2025
To:
1. The District Collector The District Collectorate Office, Kallakuruchi District
2. The Revenue Divisional Officer The Revenue Divisional Office, Kallakuruchi District
3. The Tahsildar Tahsildar Office, Vanapuram Taluk, Kallakuruchi District
4. The Block Development Officer Block Development Office, Vanapuram Taluk, Kallakuruchi District
5. The Junior Engineer Block Development Office, Vanapuram Taluk, Kallakuruchi District
6. The Assistant Executive Engineer Thirukovilur Taluk, Kallakuruchi District
7. The Village Administrative Officer Murukkambadi Vanapuram Taluk, Kallakuruchi District – 605754.
__________ Page 4 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 07/07/2025 12:31:39 pm ) W.P. No.13579 of 2025 __________ Page 5 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 07/07/2025 12:31:39 pm ) W.P. No.13579 of 2025 THE HON'BLE CHIEF JUSTICE AND SUNDER MOHAN,J.
(sasi) W.P.No.13579 of 2025 03.07.2025 __________ Page 6 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 07/07/2025 12:31:39 pm )