Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

Balaji vs The District Collector on 3 July, 2025

                                                                                                 W.P. No.13579 of 2025

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED: 03.07.2025

                                                              CORAM :

                                    THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                                                  AND
                                     THE HON'BLE MR.JUSTICE SUNDER MOHAN

                                                    W.P.No.13579 of 2025

                     Balaji
                     S/o. Sankar,
                     Door No. 7 North Street,
                     Murukambadi Post and Village
                     Vanapuram Taluk,
                     Kallakuruchi District

                                                                                          Petitioner

                                                                    Vs

                     1. The District Collector
                        The District Collectorate Office,
                        Kallakuruchi District

                     2. The Revenue Divisional Officer
                        The Revenue Divisional Office,
                        Kallakuruchi District

                     3. The Tahsildar
                        Tahsildar Office,
                        Vanapuram Taluk,
                        Kallakuruchi District


                     __________
                     Page 1 of 6




https://www.mhc.tn.gov.in/judis                 ( Uploaded on: 07/07/2025 12:31:39 pm )
                                                                                      W.P. No.13579 of 2025




                     4. The Block Development Officer
                        Block Development Office,
                        Vanapuram Taluk,
                        Kallakuruchi District

                     5. The Junior Engineer
                        Block Development Office,
                        Vanapuram Taluk,
                        Kallakuruchi District

                     6. The Assistant Executive Engineer
                        Thirukovilur Taluk,
                        Kallakuruchi District

                     7. The Village Administrative Officer
                        Murukkambadi
                        Vanapuram Taluk,
                        Kallakuruchi District – 605754.

                     8. The Secretary
                        Murukambadi Village,
                        Vanapuram Taluk,
                        Kallakuruchi District

                     9. Sumathi
                        W/o. Rajendran,
                        Murukambadi Village,
                        Vanapuram Taluk,
                        Kallakuruchi District

                     10. Rajendran
                         Murukambadi Village,
                         Vanapuram Taluk,
                         Kallakuruchi District



                     __________
                     Page 2 of 6




https://www.mhc.tn.gov.in/judis             ( Uploaded on: 07/07/2025 12:31:39 pm )
                                                                                                    W.P. No.13579 of 2025

                                                                                              Respondents



                     Prayer: Petition filed under Article 226 of the Constitution of India seeking
                     issuance of a writ of mandamus directing respondents 1 to 7 to take
                     necessary action on petitioner's representation dated 23.01.2025 and to
                     remove Seva Center situated at Muruganpadi Village, Vanapuram Taluk,
                     Kallakuruchi Distirct in Survey No. 67/1 in tank bunds as encroachments
                     made by respondent Nos.8 to 10 on water bodies.


                                       For Petitioner:           Mr.K.Gangadaran

                                       For Respondents:          Mr.V.Veeramani
                                                                 Government Advocate
                                                                 for respondent Nos.1 to 7

                                                            ORDER

(Order of the Court was made by the Hon'ble Chief Justice) Petition is bereft of any particulars. Counsel is also unable to explain.

2. Petition is dismissed. There shall be no order as to costs.




                                                 (K.R.SHRIRAM, CJ.)                       (SUNDER MOHAN, J.)
                                                                                03.07.2025

                     Index        :            Yes/No
                     Neutral Citation          :    Yes/No
                     sasi



                     __________
                     Page 3 of 6




https://www.mhc.tn.gov.in/judis                     ( Uploaded on: 07/07/2025 12:31:39 pm )
                                                                                          W.P. No.13579 of 2025




                     To:

1. The District Collector The District Collectorate Office, Kallakuruchi District

2. The Revenue Divisional Officer The Revenue Divisional Office, Kallakuruchi District

3. The Tahsildar Tahsildar Office, Vanapuram Taluk, Kallakuruchi District

4. The Block Development Officer Block Development Office, Vanapuram Taluk, Kallakuruchi District

5. The Junior Engineer Block Development Office, Vanapuram Taluk, Kallakuruchi District

6. The Assistant Executive Engineer Thirukovilur Taluk, Kallakuruchi District

7. The Village Administrative Officer Murukkambadi Vanapuram Taluk, Kallakuruchi District – 605754.

__________ Page 4 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 07/07/2025 12:31:39 pm ) W.P. No.13579 of 2025 __________ Page 5 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 07/07/2025 12:31:39 pm ) W.P. No.13579 of 2025 THE HON'BLE CHIEF JUSTICE AND SUNDER MOHAN,J.

(sasi) W.P.No.13579 of 2025 03.07.2025 __________ Page 6 of 6 https://www.mhc.tn.gov.in/judis ( Uploaded on: 07/07/2025 12:31:39 pm )