Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(e) in The Orissa Khadi and Village Industries Board Rules, 1956 (e)No journey shall be undertaken by the President or a member of the Board outside the State of Orissa except with the previous sanction of the State Government :
