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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(ii) in The Centre for Environmental Planning and Technology University Act, 2005

(ii)to undertake educational, research and development activities and to become a Resource Centre in the service of the society and the profession by developing data bases and reference in design, planning, technology, services and management and develop curricula, syllabi and all related facilities for the conduct of the same, and for its recognition and approval from National and International Accreditation Boards or Agencies for the purposes of employment or further education;