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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(l) in Orissa Human Rights Commission (Procedure) Regulations, 2003

(l)"Regulation" means the Regulation framed under Sub section (2) of Section 10 read with Section 29 of the Act by the Commission as amended from time to time;