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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(7) in West Bengal Municipal (Employees' Service) Rules, 2010

(7)"conveyance allowance" means allowance in any form such as Motor Car, Motor Cycle, Scooter or Bi-cycle allowance etc. as may be determined by the State Government from time to time;