Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28C(6)] [Section 28C] [Entire Act] State of Odisha - Subsection Section 28C(6)(d) in Shri Jagannath Temple Act, 1955 (d)the Secretary to the Government in the Finance Department or his nominee who shall not be below the rank of a Joint Secretary;