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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(3)The Board shall meet on all working days of a week, unless the case pendency is less in a particular district and concerned authority issues an order in this regard.