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State of Odisha - Section

Section 4A in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954

4A. Fixed allowance for travel not connected with duty.

- There shall be paid to each Member, other than the Leader of the Opposition, the Chief Whip and the Deputy Chief Whip, a sum of [rupees four thousand] [Substituted vide O.A. No. 4 of 2003, O.G.E. No. 163 dated 1.2.2003.] per mensem to defray the cost of travelling which is not connected with the business of the Assembly or a Committee thereof or a Committee or Body constituted by the State or Central Government by a Resolution or an order.